Citation : 2025 Latest Caselaw 1758 UK
Judgement Date : 6 August, 2025
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
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Registrar's order
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D1-
02 WPSS No.1221 of 2022
Hon'ble Ravindra Maithani, J.
Mr. Vinay Kumar, Advocate for the petitioners.
Mr. R.S. Bisht, Additional C.S.C. for the State.
This matter was heard along with WPSS Nos. 1291 and 1295 of 2022. During the course of hearing, arguments were not advanced, in fact, the principle of law was advanced.
It appears to this Court that the facts of the instant case are slightly different. Therefore, the judgment has not been passed in this case and the matter is listed for hearing today.
Learned counsel for the petitioners submits that he will file supplementary affidavit in this mater within a week.
List this matter on 18.08.2025.
(Ravindra Maithani J.) 06.08.2025 RV
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