C482/9/2024
2025 Latest Caselaw 1734 UK

Uttarakhand High Court

C482/9/2024 on 5 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  C482 No.9 of 2024
                                  Hon'ble Pankaj Purohit, J.

Ms. Devika Tiwari, learned counsel for the applicants.

2. Mr. S.S. Chauhan, learned D.A.G. with Mr. Vikas Uniyal, learned Brief Holder for the State of Uttarakhand/respondent No.1.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 05.08.2025 PN