GA/128/2008
2025 Latest Caselaw 1732 UK

Citation : 2025 Latest Caselaw 1732 UK
Judgement Date : 5 August, 2025

Uttarakhand High Court

GA/128/2008 on 5 August, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

              Office Notes,
       Date      reports,
                orders or                COURT'S OR JUDGE'S ORDERS
              proceedings
              or directions
                   and
               Registrar's
               order with
               Signatures
D/19                          GA No.128 of 2008
                              Hon'ble Ravindra Maithani, J.

Ms. Manisha Rana Singh, Deputy Advocate General for the State/appellant. Mr. Hari Om Bhakuni, Advocate for the respondents.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 05.08.2025 Sanjay

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