WPSB/367/2024
2025 Latest Caselaw 1467 UK

Uttarakhand High Court

WPSB/367/2024 on 1 August, 2025

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                       COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                   Signatures
                                      WPSB No. 367 of 2024
                                      Hon'ble G. Narendar, C.J.

Hon'ble Alok Mahra, J.

Mr. B.P. Nautiyal, learned Senior Counsel, assisted by Mr. Manokam Nautiyal, learned counsel for the petitioner.

2. Mr. P.C. Bisht, learned Additional Chief Standing Counsel for the State.

3. Ms. Mamta Bisht, learned counsel, holding brief of Mr. S.S. Chauhan, learned counsel for respondent nos. 3 and 4.

4. Arguments heard.

5. Judgment reserved.

(Alok Mahra, J.) (G. Narendar, C.J.) 01.08.2025 01.08.2025 Ujjwal