WPCRL/430/2023
2025 Latest Caselaw 3842 UK

Uttarakhand High Court

WPCRL/430/2023 on 23 April, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPCRL No.430 of 2023
                                  Hon'ble Pankaj Purohit, J.

Mr. Vipul Sharma with Mr. Siddhartha Sharma, learned counsel for the petitioners.

2. Mr. Pramod Tiwari, learned Brief Holder for the State.

3. Mr. Lalit Sharma, learned counsel assisted by Ms. Anmol Sandhu, learned counsel for respondent no.4.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit J.) 23.04.2025 Ravi