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CRLR/32/2014
2025 Latest Caselaw 3816 UK

Citation : 2025 Latest Caselaw 3816 UK
Judgement Date : 21 April, 2025

Uttarakhand High Court

CRLR/32/2014 on 21 April, 2025

Author: Rakesh Thapliyal
Bench: Rakesh Thapliyal
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                            COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures


                                      CRLR No. 32 of 2014
                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Gaurav Singh, learned counsel for the revisionist.

2. Mr. Sandeep Sharma, learned Assistant Government Advocate for the State.

3. The instant revision has been preferred against the judgment of conviction. Trial court record has been received.

4. Registry is directed to prepare and supply the paper book to learned counsel for the parties, on payment of usual charges.

5. List in the week commencing 02.06.2025 for final hearing.

(Rakesh Thapliyal, J.) 21.04.2025.

SKS

 
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