WPSS/498/2025
2025 Latest Caselaw 3559 UK

Uttarakhand High Court

WPSS/498/2025 on 4 April, 2025

Author: Ravindra Maithani

Bench: Ravindra Maithani

               Office N ot e s,
        Date      r e por t s,
                 or de r s or                   COURT'S OR JUD GE'S ORD ERS
               pr oce e dings
               or dir e ct ions
                      a nd
                Re gist r a r 's
                or de r w it h
                Sign a t u r e s
D/ 15                              WPSS No.498 of 2025
                                   Hon'ble Ravindra Maithani, J.

Mr. Prem Prakash Bhatt, Advocate for the petitioners.

Mr. Rajeev Singh Bisht, Additional Chief Standing Counsel for the State/respondent nos.1 and 2. Mr. Saurav Adhikari, Advocate holding brief of Mr. Rajesh Sharma, Advocate for respondent nos.3 to 8.

After judgment in a case, the petitioners have filed the instant petition. Are the petitioners fence sitters? This aspect requires deliberation. There are similarly situated other matters. List along with WPSS No.421 of 2025 on 06.05.2025.

(Ravindra Maithani, J.) 04.04.2025 Sanjay