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27Th September vs State Of Uttarakhand & Others
2024 Latest Caselaw 2269 UK

Citation : 2024 Latest Caselaw 2269 UK
Judgement Date : 27 September, 2024

Uttarakhand High Court

27Th September vs State Of Uttarakhand & Others on 27 September, 2024

                                                             2024:UHC:7184-DB
        HIGH COURT OF UTTARAKHAND AT
                               NAINITAL
                HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI

                                     AND

                  HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                  SPECIAL APPEAL NO. 300 OF 2024
                        27TH SEPTEMBER, 2024
Maa Sheetla Udyog Private Ltd.                               .....Appellant.
                                   Versus

State of Uttarakhand & others                              ....Respondents.
Counsel for the Appellant                  :      Mr.      Bhupesh        Kandpal,
                                                  learned counsel.

Counsel for the State                      :      Mr. Mohit Maulekhi, learned
                                                  Brief Holder.

Counsel for the Respondent No.4            :      Ms.     Neeti   RAna,    learned
                                                  counsel holding brief of Mr.
                                                  Xitiz      Kaushik,      learned
                                                  counsel.

The Court made the following:
JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

The appellant has come up in appeal against

the order dated 27.06.2024, passed by the learned

Single Judge, in Writ Petition (M/S) No.3243 of 2023.

2. Learned State Counsel submits that the

counter-affidavit is ready and the same will be filed

within two weeks.

3. Keeping in view the above fact, the present

special appeal is being disposed of and the date fixed in

the writ petition, i.e. 27.11.2024, is being preponed.

4. List the writ petition on 16.10.2024.

2024:UHC:7184-DB

5. The Special Appeal is disposed of.

6. Pending application, if any, also stands

disposed of.

(RITU BAHRI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 27th September, 2024 NISHANT

NISHANT

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

2.5.4.20=ad3fcb5ca64340f5dd0a4c574afa0fd63133605ca57cdc 00ec2b7462b452b326, postalCode=263001,

KUMAR st=UTTARAKHAND, serialNumber=7E81318F3B1BE7EAAC9370185F7C9C20892BC6 3A055CFD1961690560487E670C, cn=NISHANT KUMAR Date: 2024.10.03 10:34:52 +05'30'

 
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