Unknown vs Smt. Sugandha Sharma
2024 Latest Caselaw 2253 UK

Uttarakhand High Court

Unknown vs Smt. Sugandha Sharma on 26 September, 2024

                                                                         2024:UHC:7203-DB



       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                               AND
              HON'BLE MR. JUSTICE RAKESH THAPLIYAL


                     FIRST APPEAL NO. 136 OF 2018

                              26th SEPTEMBER, 2024


Kartik Uniyal                                                    ......          Appellant


Versus


Smt. Sugandha Sharma                                             ......         Respondent


Counsel for the appellant                         :       Ms. Divya Jain, learned counsel

Counsel for the respondent                        :       Mr. Sagar Kothari, learned counsel




The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Following our decision in connected First Appeal

No. 24 of 2019, decided on 26.09.2024, the present Appeal

also stands disposed of in terms of the said judgment.

_______________ RITU BAHRI, C.J.

_________________ RAKESH THAPLIYAL, J.

Dt: 26th SEPTEMBER, 2024 Negi

HIMAN Digitally signed by HIMANSHU NEGI DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT

SHU 2.5.4.20=bb3b60774012c1ef1dae20 d13aaf116e73351fdaf68783263869 08a7f90d5757, postalCode=263001, st=UTTARAKHAND, serialNumber=75BD9D0FB7F4A809

NEGI 90FC51A722A6BC552D470EB4FD2F 88DDF7C18DB2A1524A4D, cn=HIMANSHU NEGI Date: 2024.09.30 10:17:32 +05'30'