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3Th September vs State Of Uttarakhand & Another
2024 Latest Caselaw 2121 UK

Citation : 2024 Latest Caselaw 2121 UK
Judgement Date : 13 September, 2024

Uttarakhand High Court

3Th September vs State Of Uttarakhand & Another on 13 September, 2024

                                                    2024:UHC:6652



   IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL


           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI


             ARBITRATION APPLICATION NO. 34 OF 2024



                       13TH SEPTEMBER, 2024




Bharat Construction India
Private Limited                            ...... Applicant/Petitioner


Versus


State of Uttarakhand & another              ......        Respondents



Counsel for the applicant     :       Mr. Yash Bisht, learned counsel


Counsel for the respondents   :       Ms. Rajni Supyal Latwal, learned
                                      Brief Holder for the State




The Court made the following:


JUDGMENT:

Counsel for the State, on instructions, informs

that the department is ready for conducting arbitration

proceedings as per sub-clause (c) of clause 1.3.01 of the

contract agreement executed between the parties,

contained at page 20 (Annexure-3).

2024:UHC:6652

2) The amount involved in the present case is

about rupees twenty seven lakhs, and the seat of

arbitration is at Dehradun.

3) Keeping in view this fact, I proceed to appoint

Mrs. Meena Tiwari, Retired District and Sessions Judge,

who is residing in Dehradun, as the sole Arbitrator to

adjudicate the disputes which have arisen between the

parties under the contract agreement in question. The

seat of arbitration will be at Dehradun.

4) The Arbitration application stands disposed of

accordingly. Consent may be sought from the Arbitrator

under Section 11(8) of the Arbitration and Conciliation

Act.

______________ RITU BAHRI, C.J.

Dt: 13th SEPTEMBER, 2024 Negi

HIMA

NSHU 2.5.4.20=bb3b60774012c1ef1dae 20d13aaf116e73351fdaf6878326 386908a7f90d5757, postalCode=263001, st=UTTARAKHAND,

NEGI serialNumber=75BD9D0FB7F4A8 0990FC51A722A6BC552D470EB4 FD2F88DDF7C18DB2A1524A4D, cn=HIMANSHU NEGI Date: 2024.09.18 11:07:57 +05'30'

 
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