Bhupendra Singh Mahara And Others vs State Of Uttarakhand And Others
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Uttarakhand High Court

Bhupendra Singh Mahara And Others vs State Of Uttarakhand And Others on 4 September, 2024

                                                                                       2024:UHC:6357-DB


         IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL
                      HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                        AND
                        HON'BLE SRI JUSTICE RAKESH THAPLIYAL
                                           04TH SEPTEMBER, 2024
                          SPECIAL APPEAL No. 289 OF 2024

Bhupendra Singh Mahara and others.
                                                                                           ...Appellants
                                                              Versus

State of Uttarakhand and others.
                                                                                       ...Respondents
Counsel             for         the         appellants.       :   Mr.   Dushyant      Mainali,       learned
                                                                  counsel.

Counsel for respondent nos. 1 to                              :   Mr. K.N. Joshi, learned Deputy
3.                                                                Advocate General for the State of
                                                                  Uttarakhand.

Counsel for respondent no. 4.                                 :   Mr. Anil Bisht, learned counsel.

JUDGMENT :

(per Ms. Ritu Bahri, C.J.) Counsel for the appellants seeks permission to

withdraw the present Special Appeal to take all his pleas

before the learned Single Judge, where the matter has

been fixed for 25.09.2024, and counter affidavit(s) and

rejoinder affidavit(s) have been called by the parties.

2. The present Special Appeal is, accordingly,

dismissed as withdrawn.

3. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

__________________ RAKESH THAPLIYAL, J.

Dt: 04th September, 2024 Rahul

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=aa4fa3bee6691397758b14516ed3e66e61bf4c848741983ed8

c39e4145cf1dab, postalCode=263001, st=UTTARAKHAND, serialNumber=303B55CC3063D34AC45BF8A192FCAD15C390A1AAD 7B39857D2540AE4C28A4898, cn=RAHUL PRAJAPATI Date: 2024.09.04 14:49:47 +05'30'