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WPMS/3105/2024
2024 Latest Caselaw 2711 UK

Citation : 2024 Latest Caselaw 2711 UK
Judgement Date : 25 November, 2024

Uttarakhand High Court

WPMS/3105/2024 on 25 November, 2024

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

                                                                                                                    2024:UHC:8737
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                 COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS No. 3105 of 2024
                               Hon'ble Manoj Kumar Tiwari, ACJ
                               1.  Mr. Siddhartha Singh,                                                                learned
                               counsel for the petitioner.

                               2.   Mr. Piyush Garg, learned counsel for
                               the respondents.

3. Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh. He has also moved withdrawal application for the purpose.

4. In the interest of justice, withdrawal application (IA No. 1 of 2022) is allowed.

5. Accordingly, writ petition is dismissed as withdrawn with the aforesaid liberty.

5. Registry is directed to return THE certified copy of the impugned judgment by placing the photo copy of the same on record.

(Manoj Kumar Tiwari, ACJ) 25.11.2024 Aswal

NITI RAJ SINGH

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

2.5.4.20=eacc6757ee7881e933ff8934f07477005aa85f9802a3a08b08d1369

ASWAL 512ea30f3, postalCode=263001, st=UTTARAKHAND, serialNumber=44EB54CBF00B7698CB6F10C2CE3D26F5C22DACF4F4610C 1FE58A58531726FBB0, cn=NITI RAJ SINGH ASWAL Date: 2024.11.26 18:55:35 +05'30' 2024:UHC:8737

 
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