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WPMS/3213/2024
2024 Latest Caselaw 2696 UK

Citation : 2024 Latest Caselaw 2696 UK
Judgement Date : 22 November, 2024

Uttarakhand High Court

WPMS/3213/2024 on 22 November, 2024

Author: Alok Kumar Verma

Bench: Alok Kumar Verma

                                                                                  2024:UHC:8692
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                 COURT'S OR JUDGE'S ORDERS
No.
                   and Registrar's
                     order with
                     Signatures
      22.11.2024                     WPMS No.3213 of 2024
                                     Hon'ble Alok Kumar Verma, J.

Present Writ Petition has been filed under Article 226 of the Constitution of India with the following prayers :-

"I. Issue a writ, order in the nature of mandamus directing respondent nos.4 and 5 to grant permission to initiate recruitment process for one Post of Assistant Teacher (Maths/Science) (General Category) as again requested by petitioner (Annexure no.1 to this writ petition) and thereafter shall be directed to conclude the recruitment process as per the provisions of Education Act, 2006 and Regulations framed therein.

II. to issue any other writ order, or direction, which this Hon'ble Court may deem fit and proper in the circumstances of the case; and III. to award the cost of the writ petition in favour of the petitioners."

2. Heard Mr. Parikshit Saini, learned counsel for the petitioner and Mr. Anil Dabral, learned Addl. C.S.C. for the respondents.

2024:UHC:8692

3. Both the parties have admitted that the present matter is covered by the judgment dated 19.12.2023, passed in WPMS No.3405 of 2023 and other connected petitions and judgment dated 11.01.2024, passed in WPMS No.148 of 2024.

4. With the consent of both the parties, the present Writ Petition (M/S) No.3213 of 2024 is disposed of in terms of the judgment dated 19.12.2023, passed in WPMS No.3405 of 2023 and other connected petitions and judgment dated 11.01.2024, passed in WPMS No.148 of 2024.

(Alok Kumar Verma, J.) 22.11.2024 JKJ/Pant

PANKAJ KUMAR PANT DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=9bb5448b4a92c65bab85a1384e98c8e23962296e78d4821a6ec01b408aa193c8, postalCode=263001, st=UTTARAKHAND, serialNumber=4FA443614ABEBC1A2C417A645E31B2B4B9D897811D160D334C31AA4BA6D48D32, cn=PANKAJ KUMAR PANT Date: 2024.11.22 16:24:55 +05'30'

 
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