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WPMS/1727/2024
2024 Latest Caselaw 2539 UK

Citation : 2024 Latest Caselaw 2539 UK
Judgement Date : 5 November, 2024

Uttarakhand High Court

WPMS/1727/2024 on 5 November, 2024

Author: Manoj Kumar Tiwari

Bench: Manoj Kumar Tiwari

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS No. 1727 of 2024
                                 Hon'ble Manoj Kumar Tiwari, ACJ

                                 (1) Mr. V.K. Kohli, learned Senior Counsel
                                 assisted by Mr. Bharat Tewari, learned
                                 counsel for the petitioner.
                                 (2)     None present for the respondent.

(3) Learned Senior Counsel appearing for the petitioner submits that identical issue is pending before Hon'ble Supreme Court in SLP against the judgment rendered by Kerala High Court, in which there is a stay.

(4) In view of submission made by learned Senior Counsel for the petitioner, list this case on 12.02.2025.

(5) Interim order, if any, to continue till then.

(Manoj Kumar Tiwari, ACJ) 05.11.2024 Aswal

 
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