WPMS/1987/2022
2024 Latest Caselaw 1022 UK

Uttarakhand High Court

WPMS/1987/2022 on 21 May, 2024

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                             AND
             HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                              21ST MAY, 2024
        WRIT PETITION (M/S) No. 1987 OF 2022

Vidyut Upbhokta Sahayata Samuh.

                                                                ...Petitioner
                                    Versus

Uttarakhand Power Corporation Ltd. and others.
                                        ...Respondents

Counsel for the petitioner.          :   Mr. Amar     Murti   Shukla,   learned
                                         counsel.

Counsel for the respondent nos. 1    :   Mr. N.S. Pundir, learned counsel.
& 2.

JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Counsel for the petitioner submits that the

present Writ Petition has rendered infructuous.

2. In view of the statement made by learned

counsel for the petitioner, the present Writ Petition is

dismissed as infructuous.

3. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

__________________ RAKESH THAPLIYAL, J.

Dt: 21st May, 2024 Rahul