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Unknown vs Assistant Commissioner And Another
2024 Latest Caselaw 1303 UK

Citation : 2024 Latest Caselaw 1303 UK
Judgement Date : 3 July, 2024

Uttarakhand High Court

Unknown vs Assistant Commissioner And Another on 3 July, 2024

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
            HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                              AND
              HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                             03RD JULY, 2024
              SPECIAL APPEAL No. 102 OF 2024

Abulfaiz Kalamuddin Khan
                                                               ...Appellant

                                 Versus


Assistant Commissioner and another.
                                                          ...Respondents

Counsel for the appellant.       :   Mr. Rohit Arora, learned counsel.

Counsel for respondent no. 1.    :   Ms. Puja Banga, learned Brief Holder
                                     for the State of Uttarakhand.

Counsel for respondent no. 2.    :   Mr. Siddhartha Sah, learned counsel.

JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Counsel for the appellant says that he has

already complied with the order dated 03.05.2024 by

depositing 10% of the disputed tax amount.

2. Since the order dated 03.05.2024 has now

been complied with, the present Special Appeal is being

disposed of that on merits, the learned Single Judge will

pass appropriate orders in the Writ Petition in accordance

with law, after hearing both the parties.

3. The present Special Appeal is, accordingly,

disposed of.

4. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

__________________ RAKESH THAPLIYAL, J.

Dt: 03rd July, 2024 Rahul

 
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