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SPA/12/2024
2024 Latest Caselaw 24 UK

Citation : 2024 Latest Caselaw 24 UK
Judgement Date : 11 January, 2024

Uttarakhand High Court

SPA/12/2024 on 11 January, 2024

Bench: Manoj Kumar Tiwari, Vivek Bharti Sharma

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                            COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPA No.12 of 2024
                                  Hon'ble Manoj Kumar Tiwari, ACJ.
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. Raunak Pant, learned counsel for the appellant.

2. Mr. P.C. Bisht, learned Addl. C.S.C. for the State.

3. This intra-court appeal is directed against an interim order dated 04.01.2024.

4. Since the order impugned in this appeal does not qualify to be a judgment as per Chapter VIII of Rule V of High Court Rules, therefore, the appeal is not maintainable.

5. Accordingly, the same is dismissed.

(Vivek Bharti Sharma, J.) (Manoj Kumar Tiwari, ACJ.) 11.01.2024 BS/SS

 
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