SPA/25/2017
2024 Latest Caselaw 613 UK

Uttarakhand High Court

SPA/25/2017 on 4 April, 2024

      HIGH COURT OF UTTARAKHAND AT
                NAINITAL
       THE HON'BLE CHIEF JUSTICE MS. RITU BAHRI
                         AND
      THE HON'BLE JUSTICE SRI ALOK KUMAR VERMA

                            4TH April, 2024
            Special Appeal No. 25 of 2017
State of U.P. through its Chief Secretary, Uttar Pradesh Shashan
                                                     .....Appellant
                               Versus

Uttaranchal Forest Development Corporation and others
                                              ........Respondents


Counsel for the appellant       : Mr. I.D.Paliwal, learned counsel

Counsel for the respondent      : Mr. V.K.Kapruwan, learned counsel
no.1.

Counsel for the respondent no.2:   Mr. A.K.Bisht, learned counsel


Judgment: (per Ms. Ritu Bahri, C.J.)

            This appeal is also disposed of keeping in view
the earlier two appeals (Special Appeal No. 12 of 2017 and
Special Appeal No. 51 of 2017) have been withdrawn on
the basis of a settlement between the parties.


            Pending applications also stand disposed of.




                                      ___________________________
                                                 Ritu Bahri, C.J.

___________________________ Alok Kumar Verma, J.

Dt: 4th April, 2024 KKS