SPA/129/2022
2023 Latest Caselaw 2876 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      26.09.2023                        SPA No. 408 of 2021
                                        and connected

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Rakesh Thapliyal, J.

1. Mr. Rajeev Singh Bisht, learned Additional Chief Standing Counsel for the State / appellants.

2. Mr. Pankaj Miglani, learned counsel for the respondent(s).

3. Mr. Tarun Prakash Singh Takuli, learned counsel for the respondent in SPA No. 94 of 2021.

4. All the special appeals are dismissed.

5. Detailed judgment to follow.

                                               (Rakesh Thapliyal, J.)       (Vipin Sanghi, C.J.)
                                                    26.09.2023                   26.09.2023
                                        Negi