Citation : 2023 Latest Caselaw 2710 UK
Judgement Date : 14 September, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPMS No. 2141 of 2018
Hon'ble Sharad Kumar Sharma, J.
Mr. Ramji Srivastava, Advocate, for the petitioner.
Mr. Rajesh Pandey, Standing Counsel, for the State of Uttarakhand.
Put up this Writ Petition on 15th September, 2023, for dictation of judgment immediately after fresh cases.
(Sharad Kumar Sharma, J.) Dated 14.09.2023 Shiv
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