WPSS/713/2012
2023 Latest Caselaw 2617 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 713 of 2012
                                  with
                                  WPSS No. 1152 of 2012
                                  Hon'ble Manoj Kumar Tiwari, J.

It is reported that I was Member of the Division Bench, which remanded the matter vide judgment dated 15.11.2022.

In such view of the matter, list these petitions before some another Bench of which I am not a Member.

(Manoj Kumar Tiwari, J.) 04.09.2023 Navin