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WPSS/1846/2022
2023 Latest Caselaw 3394 UK

Citation : 2023 Latest Caselaw 3394 UK
Judgement Date : 7 November, 2023

Uttarakhand High Court
WPSS/1846/2022 on 7 November, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 1846 of 2022
                                  With
                                  WPSS No. 1841 of 2022
                                  WPSS No. 1842 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Gopal K. Verma, learned counsel for the petitioner.

2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand.

3. Put up on 23.11.2023 for dictation of judgment.

(Pankaj Purohit, J.) 07.11.2023 PN

 
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