WPSS/1419/2007
2023 Latest Caselaw 3390 UK

                Office Notes,
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      Date                                    COURT'S OR JUDGES'S ORDERS
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                                  WPSS No. 1419 of 2007
                                  Hon'ble Pankaj Purohit, J.

Mr. C.D. Bahuguna, learned senior counsel assisted by Mr. Chandra Shekhar Dalakoti, learned counsel for the petitioner.

2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand.

3. Put up on 08.11.2023 as a first case, for dictation of judgment.

(Pankaj Purohit, J.) 07.11.2023 PN