Digvijay Singh vs Hukam Singh & Others
2023 Latest Caselaw 3328 UK

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL
THE HON'BLE THE ACTING CHIEF JUSTICE SRI MANOJ KUMAR TIWARI
                               AND
            THE HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                 SPECIAL APPEAL NO. 28 OF 2023

                        2ND NOVEMBER, 2023


Digvijay Singh                                ......          Appellant

Versus

Hukam Singh & others                          ......         Respondents

Counsel for the appellant         :   Mr. Yogesh Upadhyay, learned
                                      counsel holding brief of Mr. P.C.
                                      Petshali, learned counsel
Counsel for the respondents       :   Mr. Manish Lohani, learned counsel
                                      for respondent No. 1

                                  :   Mr. C.S. Rawat, learned counsel for
                                      respondent No. 2

The Court made the following:
JUDGMENT: (per Hon'ble The Acting Chief Justice Sri Manoj Kumar Tiwari)


             Mr. Yogesh Upadhyay, learned counsel, holding

brief of Mr. P.C. Petshali, learned counsel for the appellant

submits that in view of subsequent developments, appellant

does not want to press the present appeal. Therefore, he be

permitted to withdraw the same.               The prayer made by

learned counsel for the appellant is allowed accordingly.


2)           Special appeal stands dismissed as withdrawn.




                                 __________________________
                                 MANOJ KUMAR TIWARI, A.C.J.


                                            ________________
                                           RAKESH THAPLIYAL, J.

Dt: 2nd NOVEMBER, 2023 Negi