CRJA/19/2021
2023 Latest Caselaw 1511 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                      COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRJA No. 19 of 2021
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Aditya Pratap Singh, learned Amicus Curiae, appearing for the appellant through video conference.

Mr. J.S. Virk, learned Deputy Advocate General for the State of Uttarakhand.

Heard arguments.

Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 26.05.2023 Aswal