FA/78/2023
2023 Latest Caselaw 1485 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      24.05.2023                        FA No.78 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Proposed First Appeal has been filed against the ex-parte judgment and decree dated 13.01.2023, passed by learned Senior Civil Judge, Rishikesh, District Dehradun in Original Suit No.8 of 2010, "Shri Brij Krishna Lal vs. Shri Devendra Singh and Others" by which, the said Original Suit has been dismissed.

2. Heard Mr. Siddhartha Singh, learned counsel for appellant.

3. Summon LCR before Admission.

4. List on 08.06.2023.

(Alok Kumar Verma, J.) 24.05.2023

Neha