CRLR/32/2013
2023 Latest Caselaw 1465 UK

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                                      CRLR No.32 of 2013
                                      Hon'ble Pankaj Purohit, J.

Mr. Arvind Vashistha, Senior Advocate assisted by Mr. Hemant Mehra, Advocate for the revisionist.

Mr. B.P.S. Mer, Brief Holder for the State.

Heard learned counsel for the parties. Judgment reserved.

(Pankaj Purohit, J.) 23.05.2023 Arti