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SA/32/2023
2023 Latest Caselaw 1463 UK

Citation : 2023 Latest Caselaw 1463 UK
Judgement Date : 23 May, 2023

Uttarakhand High Court
SA/32/2023 on 23 May, 2023
                      Office Notes,
                   reports, orders or
SL.                  proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                    Registrar's order
                    with Signatures
      23.05.2023                        SA No. 32 of 2023
                                        Hon'ble Sharad Kumar Sharma, J.

Mr. B.D. Upadhyaya, Senior Advocate, assisted by Mr. Sunil Upadhyaya, Advocate, for the appellants.

The Second Appeal is listed on a Review Application (MCC/2/2023), supported with the Delay Condonation Application (IA/3/2023), seeking review of the judgment dated 18.03.2023.

Issue notices to the respondents on the Delay Condonation Application.

Steps would be taken within a period of one week from today.

List in the week commencing 26.06.2023.

(Sharad Kumar Sharma, J.) 23.05.2023 Mahinder/

 
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