GA/80/2013
2023 Latest Caselaw 1431 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 GA No.80 of 2013
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. J.S. Virk, learned Deputy Advocate General for the appellant/State of Uttarakhand.

Mr. Sandeep Tiwari, learned counsel for the respondents.

Heard arguments.

Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 22.05.2023 Aswal