CRLR/61/2013
2023 Latest Caselaw 1429 UK

Citation : 2023 Latest Caselaw 1429 UK
Judgement Date : 22 May, 2023

Uttarakhand High Court

CRLR/61/2013 on 22 May, 2023

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      CRLR No.61 of 2013
                                      With
                                      CRLR No.67 of 2013
                                      Hon'ble Pankaj Purohit, J.

Mr. Vipul Sharma, Advocate for the revisionist.

Mr. Kuldeep Singh Rawal, Brief Holder for the State.

List tomorrow for dictation of judgment.

(Pankaj Purohit, J.) 22.05.2023 Arti

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