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SPA/112/2023
2023 Latest Caselaw 1417 UK

Citation : 2023 Latest Caselaw 1417 UK
Judgement Date : 19 May, 2023

Uttarakhand High Court
SPA/112/2023 on 19 May, 2023
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      19.05.2023                     SPA No. 112 of 2023
                                     Sri Vipin Sanghi, C.J.
                                     Sri Rakesh Thapliyal, J.

1. Mr. Gajendra Tripathi, learned Brief Holder for the State- appellants.

2. Ms. Neetu Singh, learned counsel for the respondent.

3. Issue notice. Learned counsel appears and accepts notice on behalf of the respondent.

4. Reply/ objection to the application seeking condonation of delay of 208 days in preferring the present appeal, be filed within four weeks.

5. Rejoinder-affidavit before the next date.

5. List on 19.10.2023.

6. Till the next date, the operation of the impugned judgment shall remain stayed.



                                      (Rakesh Thapliyal, J.)             (Vipin Sanghi, C.J.)
                                               19.05.2023                       19.05.2023
                                     NISHANT
 

 
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