SPA/82/2023
2023 Latest Caselaw 1414 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      19.05.2023                     SPA No. 82 of 2023
                                     Sri Vipin Sanghi, C.J.
                                     Sri Rakesh Thapliyal, J.

1. Mr. Vikas Pande, learned Standing Counsel for the State- appellants.

2. Ms. Swati Verma, proxy counsel for Mr. Subhash Upadhyay, learned counsel for the respondents.

3. Issue notice. Learned counsel appears and accepts notice on behalf of the respondents.

4. Reply/ objection to the application seeking condonation of delay of 392 days in preferring the present appeal, may be filed within three weeks.

5. List on 19.10.2023.

6. Till the next date, the contempt proceedings initiated in relation to the impugned judgment shall remain stayed.

                                      (Rakesh Thapliyal, J.)            (Vipin Sanghi, C.J.)
                                               19.05.2023                    19.05.2023
                                     NISHANT