CRLR/340/2013
2023 Latest Caselaw 1412 UK

Citation : 2023 Latest Caselaw 1412 UK
Judgement Date : 19 May, 2023

Uttarakhand High Court

CRLR/340/2013 on 19 May, 2023

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
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                                      CRLR No.340 of 2013
                                      Hon'ble Pankaj Purohit, J.

Mr. Navnish Negi, Advocate for the revisionists.

Mr. B.S. Thind, Brief Holder for the State. Heard learned counsel for the parties. Judgment reserved.

(Pankaj Purohit, J.) 19.05.2023 Arti

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