C482/1135/2014
2023 Latest Caselaw 1410 UK

Citation : 2023 Latest Caselaw 1410 UK
Judgement Date : 19 May, 2023

Uttarakhand High Court

C482/1135/2014 on 19 May, 2023

             Office Notes, reports,
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SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
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             Registrar's order with
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                                      C482 No.1135 of 2014
                                      Hon'ble Pankaj Purohit, J.

Mr. Sudhir Kumar, Advocate for the revisionists.

Mr. Jitendra Chaudhary, Advocate for the respondent.

Heard learned counsel for the parties. Judgment reserved.

(Pankaj Purohit, J.) 19.05.2023 Arti

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