WPSS/2277/2016
2023 Latest Caselaw 1347 UK

Citation : 2023 Latest Caselaw 1347 UK
Judgement Date : 16 May, 2023

Uttarakhand High Court

WPSS/2277/2016 on 16 May, 2023

SL.          Office Notes,
No.   Date      reports,
               orders or                COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             WPSS No. 2277 of 2016
                             Hon'ble Rakesh Thapliyal, J.

1. Mr. Jitendra Chaudhary, learned counsel for the petitioner.

2. Mr. M.S. Bisht, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Rakesh Thapliyal, J.) 16.05.2023

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