C482/14/2016
2023 Latest Caselaw 1334 UK

               Office Notes, reports,
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                                          C482 No.14 of 2016
                                          Hon'ble Pankaj Purohit, J.

Mr. Vipul Sharma, Advocate for the applicant.

2. Mr. B.P.S. Mer, Brief Holder for the State.

3. Mr. Aditya Singh, Advocate for respondent nos.2 & 3.

4. Heard learned counsel for the parties.

5. Judgment reserved.

(Pankaj Purohit, J.) 15.05.2023 Arti