C482/157/2012
2023 Latest Caselaw 1268 UK

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                                  C482 No.157 of 2012
                                  Hon'ble Pankaj Purohit, J.

Mr. R.S. Sammal, learned counsel for the applicant.

2. Mr. G.S. Sandhu, learned Government Advocate along with Mr. K.S. Rawal, learned A.G.A. and Mr. Pankaj Joshi, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 04.05.2023 AK