Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

CRLA/107/2023
2023 Latest Caselaw 1243 UK

Citation : 2023 Latest Caselaw 1243 UK
Judgement Date : 3 May, 2023

Uttarakhand High Court
CRLA/107/2023 on 3 May, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No. 107 of 2023
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Vinond Kumar Joshi, Advocate, on behalf of Mrs. Neetu Singh, Advocate, for the appellant.

Mr. T.C. Agarwal, Deputy A.G., with Mrs. Lata Negi, Brief Holder, for the State of Uttarakhand.

It is an appeal against the judgment of conviction, in which, the LCR has been summoned. The same has been received.

Registry is directed to prepare the paper book and supply the same to the learned counsel for the parties as per Rules.

(Sharad Kumar Sharma, J.) Dated 03.05.2023 Shiv

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter