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CRLR/727/2022
2023 Latest Caselaw 1213 UK

Citation : 2023 Latest Caselaw 1213 UK
Judgement Date : 1 May, 2023

Uttarakhand High Court
CRLR/727/2022 on 1 May, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.727 of 2022
                                  With
                                  CRLR No.572 of 2022
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. Hari Mohan Bhatia, learned counsel for the revisionist in CRLR No.727 of 2022.

Mr. V.K. Guglani, learned counsel for the revisionist in CRLR No.572 of 2022.

Heard.

Reserved for judgment.

(Vivek Bharti Sharma, J.) 01.05.2023 BS

 
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