SPA/44/2023
2023 Latest Caselaw 771 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                          AND
                      HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                     SPECIAL APPEAL NO. 44 OF 2023
                              22ND MARCH, 2023
BETWEEN:
Satey Singh Rana                                               .....Appellant.
And
Garhwal Mandal Vikas Nigam & others
                                                                ....Respondents.

Counsel for the Appellant : Mr. B.P. Nautiyal, learned Senior Counsel assisted by Mr. Mohd.

Matloob, learned counsel.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)

After some arguments, learned Senior Counsel for

the appellant seeks leave to withdraw the present appeal.

2. The special appeal is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 22nd March, 2023 NISHANT