CLR/112/2021
2023 Latest Caselaw 645 UK

      IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

           THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                       15th MARCH, 2023

               CIVIL REVISION NO. 112 of 2021


Between:

Deepak Goswami                                   .....Revisionist

and

Sarvesh S/o Late Bhupal Singh                   .....Respondent


Counsel for the Revisionist     :     Mr. Siddhartha Singh,
                                      Advocate.


Counsel for the Respondent      :    Mr. Munish Bhardwaj,
                                     Advocate.


Hon'ble Alok Kumar Verma,J.

Present Revision has been filed under Section 25

of the Provincial Small Cause Courts Act, 1887 by the

revisionist-tenant against the judgment and decree dated

17.12.2021, passed by learned Judge, Small Causes Court/

IInd Additional District Judge, Roorkee, District Haridwar in

SCC Suit No. 37 of 2018, "Bhupal Singh vs. Deepak

Goswami" by which, the said SCC Suit has been decreed.

Mr. Bhupal Singh had died after pronouncement of

judgment.

2. Heard Mr. Siddhartha Singh, learned counsel for

the revisionist and Mr. Munish Bhardwaj, learned counsel for

the respondent.

3. On 30.12.2021, at the time of arguments on

Admission of the present Revision, Mr. Siddhartha Singh,

learned counsel for the revisionist, had submitted that the

revisionist undertook to vacate the property-in-question

within two years.

4. Today, Mr. Siddhartha Singh, Advocate, submitted

that the revisionist undertakes to vacate the property-in-

question by 31.12.2023. He further submitted that the

revisionist shall pay regularly mesne profit at the rate of

Rs. 550 (Rupees five hundred fifty) per month.

5. Mr. Munish Bhardwaj, learned counsel for the

respondent, agrees with the said undertakings.

6. On the said undertakings, and, with the consent of

learned counsel for both the parties, the present Revision is

being disposed of accordingly.

___________________ ALOK KUMAR VERMA, J.

Dt: 15th March, 2023 Shiksha