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CLCON/281/2018
2023 Latest Caselaw 615 UK

Citation : 2023 Latest Caselaw 615 UK
Judgement Date : 13 March, 2023

Uttarakhand High Court
CLCON/281/2018 on 13 March, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No.281 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mohd. Umar, Advocate for the petitioner.

Mr. Pradeep Hairiya, Standing Counsel for the State of Uttarakhand.

Learned Standing Counsel has assured the Court that he will produce the order passed by Division Bench of this Court, whereby the Division Bench has taken a different view from the view taken in the judgment rendered in SPA No. 131 of 2011.

List on 17.03.2023.

(Manoj Kumar Tiwari, J.) 13.03.2023 Arpan

 
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