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WPMS/593/2023
2023 Latest Caselaw 576 UK

Citation : 2023 Latest Caselaw 576 UK
Judgement Date : 2 March, 2023

Uttarakhand High Court
WPMS/593/2023 on 2 March, 2023
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      02.03.2023                     WPMS No. 593 of 2023
                                     Hon'ble Vipin Sanghi, C.J.
                                          Mr. T.P.S. Takuli and         Mr.   Sachin,   learned
                                     counsels for the petitioner.

                                           The submission      of   learned   counsel   for   the
                                     petitioner is that the petitioner is willing to have her
                                     father examined on Commission looking to his physical
                                     condition.

                                           Issue notice to the respondent, by all permitted

modes, including dasti and electronically, returnable by 27.03.2023.

Steps to be taken within a week.

List on 27.03.2023.

Though the argument may proceed, no final judgment shall be passed by the Family Court, Roorkee, District Haridwar, till the next date.

(Vipin Sanghi, C.J.) 02.03.2023

NISHANT

 
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