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Unknown vs Minty Bedi &
2023 Latest Caselaw 1601 UK

Citation : 2023 Latest Caselaw 1601 UK
Judgement Date : 9 June, 2023

Uttarakhand High Court
Unknown vs Minty Bedi & on 9 June, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C482 No.1052 of 2023
                                  Hon'ble Pankaj Purohit, J.

Mr. Sanpreet Singh Ajmani, learned counsel for the applicants.

2. Mr. K.S. Rawal, learned A.G.A. for the State.

3. Heard learned counsel for the parties.

4. Arising out of the impugned order dated 19.01.2023, passed in Criminal Case No.6706 of 2020, State vs. Minty Bedi & others; and, the judgment and order dated 19.05.2023 passed by Revisional Court in Criminal Revision No.12 of 2023, Satkar Singh Bedi vs. State & another, the other accused persons have filed one C482 application before this Court and a Co-ordinate Bench of this Court vide order dated 06.06.2023 has been pleased to pass an interim order to keep the proceedings of the Criminal Case No. 6706 of 2020, State vs. Minty Bedi & others, in abeyance, against the applicants in that C482 application, which has been numbered as C482 No. 1062 of 2023, Parupkar Singh Bedi & another vs. State & another.

5. Since the controversy involved in all these three C482 applications, which have been numbered as C482 Nos. 1027 of 2023, 1062 of 2023 & 1052 of 2023 arise out of the same set of allegations, and a

Co-ordinate Bench has already stayed proceedings of the Criminal Case No. 6706 of 2020, State vs. Minty Bedi & others, this Court also feels it proper to follow the same suit.

6. Issue notice to respondent no. 2.

7. Steps to be taken within a week.

8. The respondent(s) may file their counter affidavit(s), if required.

9. List this matter on 21.07.2023.

10. In this view of the matter, the proceedings of Criminal Case No.6706 of 2020, State vs. Minty Bedi & others, shall remain stayed, till the next date of listing qua the present applicants.

(Pankaj Purohit, J.) 09.06.2023 AK

 
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