WPMS/2004/2015
2023 Latest Caselaw 1590 UK

                Office Notes,
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      Date                                   COURT'S OR JUDGES'S ORDERS
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                                  WPMS No.2004 of 2015
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Dharmendra Barthwal, Advocate for the petitioners.

Mr. S.K. Mishra, Standing Counsel for the State of Uttarakhand.

Mr. Devansh, Advocate, holding brief of Mr. Parikshit Saini, Advocate for respondent no. 5.

Adjourned at the request of learned counsel for the petitioners to enable him to bring on record the judgment rendered by learned National Green Tribunal.

List on 05.07.2023.

(Manoj Kumar Tiwari, J.) 08.06.2023 Arpan