FA/40/2019
2023 Latest Caselaw 1534 UK

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                         FIRST APPEAL NO. 40 OF 2019
                               05TH JUNE, 2023
BETWEEN:
Anuj Kumar Saini                                               .....Appellant.
And

Smt. Reetu Saini                                               ....Respondent.

Counsel for the Appellant : Ms. Laxmi Saini, learned counsel.

Counsel for the Respondent : Mr. Parikshit Saini, learned counsel.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Vipin Sanghi)

Learned counsel for the appellant, on instructions,

seeks leave to withdraw the present appeal.

2. The present appeal is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 05th June, 2023 NISHANT