CRLA/320/2023
2023 Latest Caselaw 1528 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C482 No. 293 of 2019
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Hanuman Das, Advocate, for the applicants.

Mr. T.C. Agarwal, Deputy A.G., for the State of Uttarakhand.

Mr. P.C. Petshali, Advocate, for respondent No. 2.

Arguments concluded. Put up this C482 Application on 6th June, 2023, immediately after fresh for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 05.06.2023 Shiv