Citation : 2023 Latest Caselaw 1929 UK
Judgement Date : 24 July, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
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WPSS No.1185 of 2023
Hon'ble Ravindra Maithani, J.
Mr. Ajay Veer Pundir, Advocate for the petitioner.
Mr. Narain Dutt, Brief Holder for the State.
The petitioner has challenged his transfer order dated 26.06.2023.
Heard.
Learned counsel for the petitioner would submit that the case is squarely covered by the judgment dated 13.07.2023, passed in WPSS No. 1018 of 2023, Smt Shashi Chauhan Vs Director Secondary Education.
Learned State Counsel would submit that as per Government Order dated 12.07.2023 the matter is squarely covered.
The instant petition is being decided in terms of judgment and order dated 13.07.2023, passed in WPSS No. 1018 of 2023, Smt Shashi Chauhan Vs Director Secondary Education.
The writ petition stands disposed of, accordingly.
(Ravindra Maithani J.) 24.07.2023 RV
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