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C482/1171/2022
2023 Latest Caselaw 1863 UK

Citation : 2023 Latest Caselaw 1863 UK
Judgement Date : 18 July, 2023

Uttarakhand High Court
C482/1171/2022 on 18 July, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  IA No.2/2023 (Recall Application)
                                  In
                                  C482 No.1168 of 2022
                                  With
                                  IA No.2/2023 (Recall Application)
                                  In
                                  C482 No.1171 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Rajeev Mohan Sharma, applicant in- person.

2. Mr. Piyush Garg, learned counsel for the respondent no.1

3. Mr. Lalit Sharma, learned counsel for the CBI.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 18.07.2023 AK

 
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