CRLA/233/2018
2023 Latest Caselaw 1844 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.233 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Lokendra Dobhal, learned counsel for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General along with Mr. Rakesh Joshi and Mr. Pankaj Joshi, learned Brief Holders for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 14.07.2023 AK ds